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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(1)(b) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964

(b)if the appeal is under Section 17 in Form X. and shall be verified in the manner prescribed therein.