Section 16(1) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964
(1)The memorandum of appeal to be filed under the Act shall, as far as may be,-(a)if the appeal is under Section 15 in Form IX, and(b)if the appeal is under Section 17 in Form X. and shall be verified in the manner prescribed therein.
