Section 12(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(5)(a)The Vice-Chairman shall receive such honorarium and allowances as the State Government may determine.(b)The emoluments and other conditions of service of the Member-Secretary shall be such as the State Government may determine.(c)Every non-official member shall receive such allowances for the purpose of meeting personal expenditure incurred in attending the meetings of the Council or for attending to any other business of the Council as such member, as the State Government may determine.
