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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(5)(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(c)Every non-official member shall receive such allowances for the purpose of meeting personal expenditure incurred in attending the meetings of the Council or for attending to any other business of the Council as such member, as the State Government may determine.