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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Meghalaya - Subsection

Section 19(2) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the provisions of this Act.