Section 19 in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018
19. Repeal and saving.
(1)The Meghalaya Regulation of the Game of Arrow shooting and the Sale of Teer Tickets Ordinance, 2018 (Meghalaya Ordinance No. 1 of 2018) is hereby repeal.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the provisions of this Act.
