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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(c) in Bihar Police Driver Cadre Rules, 2017

(c)Maximum marks will be 20 (twenty) for test of efficiency of Bus/Truck driving (to be held in open field), which will be given in following manner :-