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State of Bihar - Section

Section 6 in Bihar Police Driver Cadre Rules, 2017

6. Test of Qualification .

(1)Physical Efficiency Test .- Following tests will be in it. These will be of qualifying nature and no marks will be given in these tests.
(a). Run - The prescribed eligibility for the candidates is as follows :-
Run - Prescribed Eligibility
For males of all Category One mile (1.6 K.M.) Maximum in seven minutes.
For females of all Category One K.M. Maximum in seven minutes.
The candidates taking more than determined time, shall be declared unsuccessful.
(b)Height and Chest - It will compulsory for the candidates to have the following minimum height and chest eligibility :-
Category Height Minimum Chest
Minimum Without expansion Minimum With expansion
For male candidates of unreserved, Backwardclass and Extremely Backward class 165 cm 81 cm 86 cm
For male candidates of Scheduled Castes/Scheduled Tribes 162 cm 79 cm 84 cm
For Gorkha of Indian race, only in BMP 1 (GorkhaBattalion) 160 cm 79 cm 84 cm
For female candidates 153 cm Not Applicable Not Applicable
Chest of female candidates will not be measured. Minimum difference in the measurement after expansion of chest must be 5 cm.
(c)The candidates must pass the following tests in Physical Eligibility Test -
Category Test/Programme Determined Eligibility
For male candidates High Jump Minimum 3 feet 6 inch
Long Jump Minimum 10(ten) feet
Shot Put throw (16 lbs) Minimum 14 feet
Category Test/Programme Determined Eligibility
For female candidates High Jump Minimum 2 feet 6 inch
Long Jump Minimum 7 feet
Shot Put throw (12 lbs) Minimum 8 feet
For every test/programme , only three chances shall be given.
(d)Minimum 48 Kg weight of female candidates is essential.
Candidates not fulfilling the minimum determined criterion in above mentioned events e.g. High Jump, Long Jump and Shot Put throw shall be declared unsuccessful.
(2)Eligibility test of motor driving .-The successful candidates in determined physical eligibility test shall be given an opportunity to appear in the eligibility test of motor driving. Maximum marks determined of this test will be 100. On the basis of performances of the candidates marks will be given to them in following manners :-
(i)There will be a testing track for the test as per the drawing given below in which small vehicle (Jeep and Car) will have to be entered through the route AH and BG in reverse gear and after changing the direction of the vehicle in rectangular track vehicle has to be taken out through the BG and AH in reverse gear.
(Note :- Candidate shall be declared unfit if any part of the vehicle touches the pole or boundary of the tack.)
A to H + B to G = 8 feet 6 inch B to C =F to G = 11 feet inch
C to D =E to F =25 feet 6 inch D to E = C to F =31 feet
A to B =H to G =21 feet  
(ii)Marks will be determined for driving Jeep and Car in the above testing track in the following manner :-
(a)Maximum 20 marks will be for test of efficiency of Jeep driving, which will be given in following manner :-
Time Gear Change Marks
Up to 1 minute 3 gear 20
Up to 1 minute 5 gear 16
More than 1 minute but up to 2 minute 5 gear 12
More than 2 minute but up to 3 minute 5 gear 8
(b)Maximum 20 marks will be for test of efficiency of Car driving, which will be given in following manner :-
Time Gear Change Marks
Up to 1 minute 3 gear 20
Up to 1 minute 5 gear 16
More than 1 minute but up to 2 minute 5 gear 12
More than 2 minute but up to 3 minute 5 gear 8
(c)Maximum marks will be 20 (twenty) for test of efficiency of Bus/Truck driving (to be held in open field), which will be given in following manner :-
On driving the vehicle changing all the gears without sound-08 Marks.Making shape of 8 by driving vehicle forward - 04 Marks.Making shape of 8 by driving vehicle in reverse gear- 08 Marks.
(iii)For test of Knowledge of motor vehicle of candidates, from the list of questions prepared by the committee of the board, related to traffic signs and signals under the Motor Vehicle Acts and other relevant rules, 20 questions will be asked for which maximum 20 marks may be given.
(iv)Viva-voce test of the successful candidates relating to General Knowledge of the make and maintenance of different vehicles, their parts and lubricating etc. and mechanical and technical defects expected in the vehicles will be made for which total 20 (twenty) marks may be determined.
Candidates who do not get minimum 06 marks in tests mentioned in (ii)(a), (ii)(b), (ii)(c), (iii) and (iv) shall be declared unfit.