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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(3)(f) in Rajasthan Transparency in Public Procurement Rules, 2013

(f)[ In case of procurement of works, the successful bidder at the time of signing of the contract agreement, may submit option for deduction of performance security from his each running and final bill @ 10% of the amount of the bill.] [Added by Notification No.F.1(8)FD/GF&AR/2011 dated 4.9.2013, publised in Rajasthan Gazetted EO Pt.4(Ga)(I) dated 4.9.2013]