Section 37 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
37. Pay and Allowances for holding additional charge of a post.
- (i) A teacher holding one post placed in charge of the current duties of an equal or higher post may be allowed pay in the basic post plus 1/10 of the minimum of the scale of pay applicable to the additional post, if the period of holding additional charge is not less than 30 days.(ii)No allowances will be admissible when a teacher holding one post is placed in charge of the current duties of a lower post.(iii)A teacher holding one post placed in charge of the full duties of a post of status equal to his own basic post, or higher than his basic post, may be allowed allowance upto l/5th of the minimum of the scale of the additional post, if the period of holding additional charge is not less than 60 days.
