Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Madhya Pradesh - Subsection Section 26(d) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007 (d)to the payment of any expenses incurred by the Institute in carrying out the provisions of this Act and the regulations made thereunder;
