Section 26 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007
26. Objects to which Fund of institute shall be applied.
- The fund of the Institute shall be applicable to the following objects, namely :-(a)to the repayment of debts incurred by (he Institute for the purpose of this Act and regulations made thereunder;(b)to the expenses of any suit or legal proceedings to which the Institute is a party;(c)to the payment of salaries and allowances to the officers and employees of the Institute;(d)to the payment of any expenses incurred by the Institute in carrying out the provisions of this Act and the regulations made thereunder;(d)any other expenses incurred for the promotion, development research and training of Sanskrit education.
