Section 1(2) in Rajasthan Prevention of Juvenile Smoking Act, 1950
(2)[it shall extend to the whole of the State of Rajasthan,] [Substituted by ibid and this Act extends to the whole of the state of Rajasthan including Abu, Ajmer & Sunel areas with effect from 1-9-1957 is the date of enforcement of Rajasthan Act No. 27 of 1957.]
