Section 1 in Rajasthan Prevention of Juvenile Smoking Act, 1950
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Prevention of Juvenile Smoking Act, 1950.(2)[it shall extend to the whole of the State of Rajasthan,] [Substituted by ibid and this Act extends to the whole of the state of Rajasthan including Abu, Ajmer & Sunel areas with effect from 1-9-1957 is the date of enforcement of Rajasthan Act No. 27 of 1957.](3)It shall come into force on the Ist day of June, 1950.
