Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 15 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

15. Disposal of Answer-books written in unfamiliar script etc.

- Disposal of answer-books written in an unfamiliar script or relating to a paper for which he is not the examiner. If an examiner discovers in his lot, an answer-book written in a script or language with which he is not familiar, or not relating to the subject/paper for which he has been appointed Examiner, he shall return the same to the Registrar by name. An acknowledgement receipt will be sent to him which should be retained by him till the final submission of his report to Council office. Such a receipt shall be attached to the final instalment of awards.