Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19C] [Entire Act]

State of Punjab - Subsection

Section 19C(1) in The Punjab Land Revenue Rules

(1)all duties prescribed in rule 20 of these rules except those prescribed in clauses (i) to (iv) thereof;