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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(3) in The Bombay Aerial Ropeways Rules, 1959

(3)The weight of the carrier shall be evenly distributed over a minimum of 4 wheels in case of carrier designed to carry a maximum of 4 passengers and over a minimum of 8 wheels in the case of larger carrier. The total carrying capacity of the carrier in tones and in number of passengers shall be distinctly marked on it and either condition shall be satisfied before switching the drive on.