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Bombay Presidency - Section

Section 7 in The Bombay Aerial Ropeways Rules, 1959

7.

(1)The carrier shall be closed from all sides and the doors and windows shall be provided with safety lock.
(2)The carrier shall be furnished with inside and outside illumination, signals and telephonic connections with both station and in the driving station there shall be provided speed indicator and a carrier position indicator to indicate the exact position of the carrier if the sight is bad.
(3)The weight of the carrier shall be evenly distributed over a minimum of 4 wheels in case of carrier designed to carry a maximum of 4 passengers and over a minimum of 8 wheels in the case of larger carrier. The total carrying capacity of the carrier in tones and in number of passengers shall be distinctly marked on it and either condition shall be satisfied before switching the drive on.
(4)Oscillations in the carrier in the travelling direction as well as in the lateral direction shall be prevented with suitable dampers.
(5)The running mechanism shall be provided with suitable lubrication apparatus for continuous lubrication while in motion.
(6)A hatch for exit and special lowering device shall be provided in the cabin of each carrier to enable the conductor to lower the passengers to the ground in an emergency.