59. Horse or pony or bicycle to be kept; touring by bullock-cart. [§ 12, Act V, 1861].
(a)Where a horse or pony can be used, each Circle Inspector and each Sub-Inspector who is posted at a police-station shall keep a serviceable horse or pony for the purpose of touring, but, where there are good roads communicating with all parts of the subdivision or police-station, he may keep a bicycle instead.(See regulation 210.)(b)A police officer may travel by bullock-cart only during the rains, and at such times and in such places as render journeys by horse, bicycle or boat impossible.
