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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Bengal Presidency - Subsection

Section 59(a) in Police Regulations, Bengal , 1943

(a)Where a horse or pony can be used, each Circle Inspector and each Sub-Inspector who is posted at a police-station shall keep a serviceable horse or pony for the purpose of touring, but, where there are good roads communicating with all parts of the subdivision or police-station, he may keep a bicycle instead.