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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Para-medical Council Regulations, 2014

(1)Notice of every meeting other than a special meeting called under the proviso to sub-regulation (1) of regulation 4, shall be dispatched by the Register to each member of the Council not less than fifteen days before the date of the meeting.