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State of Rajasthan - Section

Section 6 in Rajasthan Para-medical Council Regulations, 2014

6. Notice of meetings.

(1)Notice of every meeting other than a special meeting called under the proviso to sub-regulation (1) of regulation 4, shall be dispatched by the Register to each member of the Council not less than fifteen days before the date of the meeting.
(2)Notice of special meeting shall be dispatched by the Registrar to each member of the Council not less than three days before the date of the meeting.