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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(3)(b) in The Rajasthan Agricultural Produce Markets Rules, 1963

(b)Any owner or manager so required to furnish information shall be entitled to appeal against such requisition within one fortnight from the date of the requisition to the Director whose decision in the matter shall be final.