Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2) in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

(2)Four copies of the budget proposal, as finally approved by the Board, shall be submitted to Government by the 15th September each year.