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State of Maharashtra - Section

Section 35 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

35. Submission of budget estimates.

(1)The Budget estimates as complied in accordance with rule 34 shall be placed by the Member-Secretary before the Board by the 5th September each year for approval.
(2)Four copies of the budget proposal, as finally approved by the Board, shall be submitted to Government by the 15th September each year.