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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2) in The Orissa Statistics and Economics Service Rules, 1979

(2)The seniority of officer appointed to the service in pursuance of Rule 4 both as amongst themselves and vis-a-vis officers under the administrative control of the Planning and Co-ordination Department at the commencement of these rules shall be as may be determined by Government in consultation with the Commission.Chapter-VI Departmental Examinations