Himachal Pradesh High Court
State Of H.P. & Ors vs . Prakash Chand & Ors on 20 October, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. & Ors vs. Prakash Chand & Ors a/w connected matter Cr. Appeal No.221 of 2011 .
a/w Cr. Appeal No. 202 of 2011 Cr. Appeal No.221 of 2011 20.10.2023 Present: Mr. Yashwardhan Chauhan, Senior Additional Advocate General with Ms. Sharmila Patial, Additional Advocate General for the appellant.
of Ms. Tejasvi Thakur, Advocate, vice Ms. Sheetal Vyas, Advocate, for the respondent. rt Cr. Appeal No. 202 of 2011 Mr. G.R. Palsra, Advocate, for the appellant.
Mr. Yashwardhan Chauhan, Senior Additional Advocate General with Ms. Sharmila Patial, Additional Advocate General for the respondent.
As prayed for, list on 2nd November, 2023.
(Tarlok Singh Chauhan) Judge (Ranjan Sharma) Judge 20th October, 2023 (himani) ::: Downloaded on - 20/10/2023 20:46:41 :::CIS