Himachal Pradesh High Court
State Of Hp & Others vs . Prakash Chand & Ors. on 4 January, 2023
Bench: Sabina, Sushil Kukreja
State of HP & others Vs. Prakash Chand & ors.
Cr. Appeal No.221 of 2011 .
04.01.2023 Present: Mr. I.N. Mehta, Senior Additional Advocate General, for the appellants.
Ms. Sheetal Vyas, Advocate, for respondents No.1, 5 to 7 and 10.
Mr. Surinder Kumar Saklani, Advocate, for respondents No.2 to 4, 8, 9 and 11.
At the request of leaned counsel for the parties, list after winter vacation.
( Sabina ) Judge ( Sushil Kukreja ) Judge January 04, 2023 (VH) ::: Downloaded on - 04/01/2023 20:35:17 :::CIS