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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(10) in Tamil Nadu Combined Development and Building Rules, 2019

(10)Garage. - Height. - The height of a garage shall be not less than 2.4 m.Size. - The size of garages shall be as below:
(a)Private Garage - 3.0m × 6.0m, minimum; and
(b)Public Garage - Based on the number of vehicles parked by Equivalent Car Unit.