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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(11) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(11)to open sub-campuses, off campuses, off shore campuses, new colleges, institutions or study centers or to affiliate any college or other institution with it, with the prior approval of the Government.