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State of Rajasthan - Section

Section 3 in The Rajasthan Self-Financed Private Universities Ordinance, 2004

3. The objects of the University.

- Following shall be the objects of the University:-
(1)to provide instructions, teaching and training in Higher Education and make provisions for research, advancement and dissemination of knowledge;
(2)to create higher levels of intellectual abilities;
(3)to establish state of the art facilities for education and training;
(4)to carry out teaching and research and offer continuing education programmes;
(5)to create centres of excellence for research and development and for sharing knowledge and its application;
(6)to provide consultancy to the industry and public organizations;
(7)to establish main campus in Rajasthan and to have study centres at different places in India and other countries;
(8)to establish examination centres;
(9)to institute degrees, diplomas, certificates and other academic distinctions on the basis of examination, or any such other method;
(10)to ensure that the standard of degrees, diplomas, certificates and other academic distinctions are not lower than those laid down by AICTE, NCTE, UGC, MCI, Pharmacy Council and such agency/agencies established by the Central Government for regulation of education;
(11)to open sub-campuses, off campuses, off shore campuses, new colleges, institutions or study centers or to affiliate any college or other institution with it, with the prior approval of the Government.
(12)to pursuance any other objective as may be approved by the State Government.