Supreme Court - Daily Orders
Sonam Jagadish Pai vs Jagadish Pai M.P. on 19 July, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition (Civil) No. 429/2023
SONAM JAGADISH PAI Petitioner(s)
VERSUS
JAGADISH PAI M.P. Respondent(s)
O R D E R
Heard learned counsel for the petitioner. None has entered appearance for the respondent despite service.
On perusal of the records, we consider it appropriate to transfer petition bearing M.C. No. 83 of 2022 titled as “Jagadish Pai M.P. Vs. Sonam Jagadish Pai” pending before the Senior Civil Judge and ACJM, Karkala, Udupai, Karnataka to the court of Judicial Magistrate First Class, ‘B’ Court at Mapusa, Goa.
Records shall be sent by the Court where proceedings are pending to the transferee Court Signature Not Verified Digitally signed by Harshita Uppal promptly and without any delay. Date: 2023.07.21 17:46:01 IST Reason: 1 The transfer petition stands allowed in the aforesaid terms.
...................J. (S. RAVINDRA BHAT) ....................J (ARAVIND KUMAR) New Delhi;
July 19, 2023.
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ITEM NO.11 COURT NO.8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 429/2023
SONAM JAGADISH PAI Petitioner(s)
VERSUS
JAGADISH PAI M.P. Respondent(s)
( IA No. 34407/2023 - STAY APPLICATION) Date : 19-07-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) Mr. Divakar Kumar, AOR Mr. Deepak Gaur, Adv.
Mr. Vikas Kumar, Adv.
Mr. Divakar Kumar, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The transfer petition is allowed in terms of the signed order.
Pending applications, if any, are disposed of.
(HARSHITA UPPAL) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (Signed order is placed on the file) 3