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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Directorate of Education Ministerial Service Rules, 1983

(1)For the purpose of recruitment to the post of Stenographer Grade II, there shall be constituted a Selection Committee comprising-
(1) Additional Director of Education (Madhyamik) ... Chairman.
(2) Additional Director of Education (Basic) ... Member.
(3) Joint Director of Education (Higher Education) ... Member.