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State of Uttar Pradesh - Section

Section 16 in The U.P. Directorate of Education Ministerial Service Rules, 1983

16. Procedure for direct recruitment to the post of Stenographer Grade II.

(1)For the purpose of recruitment to the post of Stenographer Grade II, there shall be constituted a Selection Committee comprising-
(1) Additional Director of Education (Madhyamik) ... Chairman.
(2) Additional Director of Education (Basic) ... Member.
(3) Joint Director of Education (Higher Education) ... Member.
(2)The appointing authority shall scrutinize the applications and require the eligible candidates to appear in a competitive examination and interview.Note. - The syllabus and procedure for competitive examination is given in Appendix 'B'.
(3)After the marks obtained by the candidates in the written test have been tabulated, the Selection Committee shall having regard to the need for securing due representation of the candidates belonging to Scheduled Castes, Scheduled Tribes and other categories in accordance with Rule 6, call for interview such number of candidates as on the result of the written examination have come up to the standard fixed by the committee in this respect. The marks awarded to each candidate in the interview shall be added to the marks obtained by him in the written test.
(4)If Selection Committee shall prepare a list of candidates in order of merit, as disclosed by aggregate of marks obtained by them in the written test and interview. If two or more candidates obtained equal marks, the candidates obtaining higher marks in the written test shall be placed higher. The number of names in the list shall be larger (but not larger by more than 25 per cent) than the number of vacancies.