Section 9 in Uttar Pradesh State Universities Act, 1973
9. Officers of the University
. - The following shall be the officers of the University -(a)the Chancellor;(b)in the case of Sampurnanand Sanskrit Vishvavidyalaya only, the Pro-Chancellor;(c)the Vice-Chancellor;(d)in the case of Universities referred to in sub-section (1) of Section 14, the pro-Vice-Chancellor;(e)the Finance Officer;(f)the Registrar;(ff)[ the Controller of examinations, if any, appointed;] [Inserted by Section 2 of Uttar Pradesh Act No. 14 of 1995 (w.e.f. 25.2.1995).](g)the Deans of the Faculties;(h)the Dean of Students Welfare;(i)such other officers as may be declared by the Statutes to be the officers of the University.
