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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(f) in Uttar Pradesh State Universities Act, 1973

(f)the Registrar;
(ff)[ the Controller of examinations, if any, appointed;] [Inserted by Section 2 of Uttar Pradesh Act No. 14 of 1995 (w.e.f. 25.2.1995).]