Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(1)(a) in The Tamil Nadu Advocates' Clerks Welfare Fund Act, 1999 (a)All association of Advocates' Clerks functioning in any Court headquarters may, before a date to be notified by the Committee in this behalf,-