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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(xvii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(xvii)three Principals or Head Masters of schools affiliated to Institute who are able to take part in discussion or debate in Sanskrit;