Section 7(1) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007
(1)There shall be a General Council of the Institute which shall consist of the following members, namely :-ex-officio Members(i)The Chief Minister of Madhya Pradesh;(ii)the Minister-in-charge of School Education Department, Government of Madhya Pradesh;(iii)the Minister-in-charge of Finance Department, Government of Madhya Pradesh;(iv)the Minister-in-charge of Tribal Welfare Department, Government of Madhya Pradesh;(v)the Minister-in-charge of Culture Department, Government of Madhya Pradesh;(vi)the Chairman of the Institute;(vii)the Chairman, Madhya Pradesh Board of Secondary Education;(viii)the Principal Secretary/Secretary of Higher Education Department, Government of Madhya Pradesh;(ix)the Principal Secretary/Secretary of Finance Department, Government of Madhya Pradesh;(x)the Principal Secretary/Secretary of School Education Department, Government of Madhya Pradesh;(xi)the Principal Secretary/Secretary of Tribal Welfare Department. Government of Madhya Pradesh;(xii)the Principal Secretary/Secretary of Culture Department, Government of Madhya Pradesh;(xiii)the Commissioner, Public Instructions, Madhya Pradesh;(xiv)the Commissioner, Rajya Shiksha Kendra;(xv)Director of the Institute;Nominated Members(xvi)three Professors of Sanskrit from universities of Madhya Pradesh;(xvii)three Principals or Head Masters of schools affiliated to Institute who are able to take part in discussion or debate in Sanskrit;(xviii)six social workers who are learned in Sanskrit and are involved in propagation of Sanskrit knowledge and are able to lake part in the discussion or debate in Sanskrit.
