Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(17) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010 (17)'Mandal Resource Person (MRP)' means a resource teacher who coordinates academic activities in a cluster of schools
