Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(4) in The Punjab Wild Life Preservation Act, 1959 (4)"Forest Officer" means an officer defined as such in the Indian Forest Act, 1927, or the Patiala Forest Act, 1999 BK;
