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State of Assam - Section

Section 70 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

70. Regulation for Industrial Buildings shall be as follows.

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  Requirements Light Medium
  Width in m. Area in sq. m Width in m Area in sq. m
(1) Minimum size of plot 15.5 744 27.5 18000.00
(2) Minimum set back of all structure / building or the structurefrom the prescribed street line set Front 6.00Rear 6.00Side 3.00   Front 9.00Rear 6.00Side 6.00  
(3) Maximum Height 15 m