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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Neeraj Chandel & Anr. vs . State Of H.P. & Others. on 28 September, 2022

Bench: Sabina, Sushil Kukreja

.

Neeraj Chandel & Anr. vs. State of H.P. & others.

CWP No.3497 of 2022 28.09.2022 Present: Mr. Kuldeep Singh, Advocate on behalf of Mr. Naresh K. Sharma, Advocate, for the petitioners.

Mr. Bharat Bhushan, Additional Advocate General, for respondent Nos.1 to 3/State.

None for respondent Nos.4 to 7.

Learned counsel for the petitioners requests for an adjournment.

As requested, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 28/09/2022 20:06:51 :::CIS