Himachal Pradesh High Court
Neeraj Chandel & Anr. vs . State Of H.P. & Others. on 28 September, 2022
Bench: Sabina, Sushil Kukreja
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Neeraj Chandel & Anr. vs. State of H.P. & others.
CWP No.3497 of 2022 28.09.2022 Present: Mr. Kuldeep Singh, Advocate on behalf of Mr. Naresh K. Sharma, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for respondent Nos.1 to 3/State.
None for respondent Nos.4 to 7.
Learned counsel for the petitioners requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 28/09/2022 20:06:51 :::CIS