Himachal Pradesh High Court
Neeraj Chandel & Anr. vs . State Of H.P. & Others. on 3 June, 2022
Bench: Sabina, Satyen Vaidya
Neeraj Chandel & Anr. vs. State of H.P. & Others.
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CWP No.3497 of 2022.
03.06.2022 Present: Mr. Naresh K. Sharma, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 3.
CWP No. 3497 & CMP No. 6888 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional Advocate General, accepts service of notice on behalf of respondents No.1 to 3 and seeks time to file reply.
Notice be issued to respondents No.4 to 7 for 18th July, 2022.
(Sabina) Acting Chief Justice.
(Satyen Vaidya) Judge.
3rd June, 2022.
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