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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Neeraj Chandel & Anr. vs . State Of H.P. & Others. on 3 June, 2022

Bench: Sabina, Satyen Vaidya

Neeraj Chandel & Anr. vs. State of H.P. & Others.

.

CWP No.3497 of 2022.

03.06.2022 Present: Mr. Naresh K. Sharma, Advocate, for the petitioners.

Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 3.

CWP No. 3497 & CMP No. 6888 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional Advocate General, accepts service of notice on behalf of respondents No.1 to 3 and seeks time to file reply.

Notice be issued to respondents No.4 to 7 for 18th July, 2022.

(Sabina) Acting Chief Justice.

(Satyen Vaidya) Judge.

3rd June, 2022.

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