Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1) in Bihar Biological Diversity Rules, 2017

(1)The terms and conditions of service of officers /Staff of the Board shall be similar to service conditions and pay scale of the officers/ Staff of the State Government and, the appointments shall generally be made on deputation or on contract basis, unless otherwise determined by the state government.