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State of Bihar - Section

Section 18 in Bihar Biological Diversity Rules, 2017

18. Regulation of terms and conditions of service of officials/Staff of the Board.

(1)The terms and conditions of service of officers /Staff of the Board shall be similar to service conditions and pay scale of the officers/ Staff of the State Government and, the appointments shall generally be made on deputation or on contract basis, unless otherwise determined by the state government.
(2)The Board shall determine the procedure of appointment and promotion etc. of its officers/staff.