Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] State of West Bengal - Subsection Section 160(iii) in Police Regulations, Calcutta, 1968 (iii)the number and date of the district order or Commissioner's order ordering the transfer to or from the police station.
