160. Disposition Register. - (a.) A Disposition Register in West Bengal Form No. 4291 shall be maintained at each police station in which shall be noted -
(i)tho sanctioned force;(ii)the names and number of officers and men;(iii)the number and date of the district order or Commissioner's order ordering the transfer to or from the police station.(b)Every entry or alteration shall be initialled by the Officer-in-charge.(c)Subdivisional Assistant Commissioners shall bring to the notice of Divisional Deputy Commissioners, officers and men who are due for periodical transfer.
