Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(4)(B) in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974 (B)Six units per day per KW of connected load for residential hotels; or