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[Cites 0, Cited by 0] [Section 199(2)] [Section 199] [Entire Act]

State of Goa - Subsection

Section 199(2)(xvii) in The Goa, Daman And Diu Land Revenue Code, 1968

(xvii)under section 52, the rules in accordance with which reduction, suspension or remission of land revenue in any area may be granted;